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[Cites 0, Cited by 0] [Section 444A(1)] [Section 444A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 444A(1)(a) in The U.P. Co-operative Societies Rules, 1968

(a)The number of members on the Committee of Management shall be determined according to the Act, Rules and bye-laws of the society. A co-operative society shall elect such number of persons on its Committee of Management as may be provided in the Act, Rules and the bye-laws of the society.