Bombay High Court
Parle Biscuits Pvt. Ltd vs Singh Cold Storage Pvt. Ltd. And Anr on 4 January, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 04th January, 2019 FOR WRITTEN STATEMENT :
12 COMS/3/2015 ) Mr. Vidhi Thaker I/b. Kunal Bhanage, with ) Advocate for Plaintiff.
NMCD/1/2015 )
S/234/2015 ) P.C. : Despite of specific Direction dated
) 28.11.2018, Defendants failed to file
) written statement. Today, none present
) for Defendants. Suit against Defendants
) is transferred to the list of Undefended
) Suits.
Date : 04.01.2019 Prothonotary & Senior Master
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