Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 458] [Entire Act]

State of Gujarat - Subsection

Section 458(14) in The Gujarat Provincial Municipal Corporations Act, 1949

(14)regulating the number and height above the ground or above the next lower storey or the storeys of which a building may consist;