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Commissioner Of Central Excise/ ... vs Dwarika Prasad Agrawal on 24 August, 2011

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Letters Patent Appeal No.813 of 2011
                                                      In
                             Civil Writ Jurisdiction Case No. 13572 of 2001
                   =====================================================
                           Commissioner Of Central Excise/ Customs(P) Patna
                                           .... .... Appellant/s
                                                    Versus
                                        Dwarika Prasad Agrawal
                                          .... .... Respondent/s


03.   24.08.2011

As prayed on behalf of respondent, put up after four weeks under the same heading retaining its position.

Until further orders, the operation of the order under appeal shall remain stayed.

                                              (Shiva Kirti Singh, J. )



         Mkr.                                  (Shivaji Pandey, J.)