Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34B] [Entire Act] State of Rajasthan - Subsection Section 34B(3) in The Rajasthan Municipalities (Octroi) Rules, 1962 (3)The contract for collection of octroi, by non Government agency shall be bear those terms and conditions finalised by the Government of Rajasthan.
