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State of Assam - Section

Section 39 in The Assam Cinemas (Regulation) Rules, 1960

39. Enclosure for apparatus.

- The cinematograph machine shall be placed in a permanent enclosure. Such enclosure shall be at least 10 feet in height internally from floor to roof. If one machine is to be operated, the floor space shall not be less than 63 square feet. If more than one machine is to be operated therein an additional 36 square feet shall be provided for each additional machine. The enclosure containing the cinematograph machine, in these Rules referred to as "the enclosure" hall be substantially constructed of fire resisting materials.