Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 14 March, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~38 and 40 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021 & IA. 10974/2021 (Stay)
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Shashwat Rakshit, Advs.
versus
PEPSICO INC & ANR. ..... Defendants
Through: Mr. Manish Jha and Ms. Avni
Sharma, Advs. for Defendant 1
Mr. Manish Jha and Ms. Avni Sharma,
Advs. for Defendant 2
+ CS(COMM) 268/2021, IA. 7170/2021 (Order XXXIX Rules 1
and 2 of the CPC) and IA. 9591/2021 (Section 124(1)(a)(ii) of
the Trade Marks Act, 1999)
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. Manish Jha and Ms. Avni
Sharma, Advs. for Plaintiff 1
Mr. Manish Jha and Ms. Avni Sharma,
Advs. for plaintiff 2
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Shashwat Rakshit, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 14.03.2023
1. An adjournment is sought on the ground of indisposition of Mr. Amarjit Singh Chandhiok, learned Senior Counsel, who has to argue the matters on behalf of Pepsico Inc. Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI C.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 1 of 2 Signing Date:15.03.2023 12:32:49
2. Renotify on 23rd March 2023 at 2:30 PM.
C.HARI SHANKAR, J MARCH 14, 2023 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI C.O. (COMM.IPD-TM) 5/2021 & cont. matter Page 2 of 2 Signing Date:15.03.2023 12:32:49