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[Cites 0, Cited by 0] [Section 40A(3)] [Section 40A] [Entire Act]

State of Chattisgarh - Subsection

Section 40A(3)(iii) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(iii)Divisional Commissioner in case of a member of Zila Panchayat.