Karnataka High Court
Nizamuddin S/O Khalilullah Janvekar ... vs Bilalahmed S/O Fakirahmed Janvekar & ... on 7 November, 2013
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
1
IN THE HIGH COURT OF KARNATAKA
GULBARGA BENCH
DATED: THIS THE 7th DAY OF NOVEMBER, 2013
BEFORE
THE HON'BLE MR.JUSTICE HULUVADI G.RAMESH
C.R.P. No.2016 OF 2013
Between :
NIZAMUDDIN S/O KHALILULLAH JANVEKAR
SINCE DECEASED, BY LRS
1. MUMTAZ BEGUM
W/O NIZAMUDDIN JANVEKAR
Age:71, OCC. HOUSEHOLD,
SHAHPUR GATE, CHANDA BOWDI,
BIJAPUR.
2. SHAKEEL S/O NIZAMUDDIN JANVEKAR
Age:58, OCC. SERVICE,
SHAHPUR GATE, CHANDA BOWDI,
BIJAPUR
3. NUZHAT D/O NIZAMUDDIN JANVEKAR
Age:56, OCC. HOUSEHOLD,
SHAHPUR GATE, CHANDA BOWDI,
BIJAPUR
4. RAFAT D/O NIZAMUDDIN JANVEKAR
Age:42, OCC. HOUSEHOLD,
SHAHPUR GATE, CHANDA BOWDI,
BIJAPUR
SMT. MAJAN D/O KHALLILULLAH JANVEKAR
SINCE DECEASED, BY HER LRs:
5. SMT. ZULEKHABI W/O BAVASAHEB CHAUDHARI
D/O KHALLILUAH JANVEKAR,
Age : 52 YEARS, OCC., HOUSEHOLD,
NEAR JAMKHANDI POOL,
2
JOD BASAVANNA, SOLAPUR.
6. SMT. HALEEMABI
W/O ABDUL MAJEED BEDREKAR
Age:53, OCC. HOUSEHOLLD
D/O KHALLILULAH JANVEKAR
JUNIP PETH, PANDHARPUR
SMT. RATNABI W/O KHALUILUAH JANVEKAR
SINCE DECEASED BY LRS
SMT. SHAHZADI BATOOL W/O PEERPASHA SADAT
D/O KHALILULAH,
SINCE DECVEASED BY LRS
7. KISHWAR SULTANA
W/O BASHEER AHMED WANTI
Age: 47 YEARS, OCC: HOUSEHOLD
MIG 15, HUDCO, BIJAPUR
8. ABDUL HAMEED BEDREKAR,
Age: 79 YEARS, OCC: RETIRED,
JUNI PETH, PANDHARPUR.
9. FARHADIBA W/O IMTIAZ SAUDAGAR
Age: 42 YEARS, OCC: HOUSEHOLD,
UDAYHNAGAR 1ST CROSS,
NEAR ZAKIR HUSSAIN MASJID
GADAG.
10. FOUZIA D/O POEERPASHA SADAT
Age: 33 YEARS, OCC: PVT.SERVICE,
MIG 15 HUDCO
BIJAPUR
11. SMT. BILQIS BANO W/O J KHURSHEED AHMED
D/O KHALILULAH
AGE : 48 YEARS, OCC. HOUSEHOLD
DHANGAR TEDKI, MANIYAR GALLI
NANDED, MAHARASHTRA.
3
12. MOHD. IRFAN
S/O KHALLILULLAH JANVEKAR
Age:66, OCC: RETD. SERVICE,
CHANDA BOWDI, BIJAPUR
13. SMT. QUDSIA BEGUM
W/O FAKHROO BEG INAMDAR
Age:58, D/O KHALILULAH,
OCC. HOUSEHOLD WORK,
1-9-85, JAISINGPURA,
NEAR UNIVERSITY GATE,
AURANGABAD, MARASHTRA.
14. SMT. UZRA BANO
W/O IQBAL PASHA CHADUDHARI
Age:40, OCC: HOUSEHOLD,
D/O KHALLILULLAH, KZAI PLOT
KAMAN KHAN BAZZAR, BADI KAMAN ROAD,
BIJAPUR
15. SMT. SALEHA BANO
W/O MOHD. SADIQ JANVEKAR
Age:38, OCC: HOUSEHOLD,
D/O KHALLILULLAH, OCC. HOUSEHOLD,
VAJARAHANUMAN NAGAR, BIJAPUR
16. SMT. IFTHEKHARUNNISSA W/O SAIID SIDDIQUI
Age:38, D/O KHALILLULLAH,
OPP. CHANDPUR MOSQUE,
BIJAPUR
17. NAZEER AHMED
S/O KULSUMBI BEDREKAR
AGED ABOUT 68 YEARS,
OCC: RETD.SERVICE
JUNI PETH, PANDRAPUR.
AMEERBI W/O KHALILLULAH JANVEKAR
(DECEASED)
18. ISMAIL S/O KHALILLULAH JANVEKAR
Age:78, OCC. RETIRED SERVICE,
CHANDA BOWDI, BIJAPUR
4
19. MUNEER S/O KHALILLULAH JANVEKAR
Age: 70 YEARS, OCC. SRVICE,
CHANDA BOWDI, BIJAPUR
20. SMT. MEHERUNNISSA
W/O ABDUL HAMID, BEDREKAR
Age: 69 YEARS, OCC. HOUSEHOLD
D/O KHALLILLULAH,
CHANDA BOWDI, BIJAPUR
21. SMT. HIFZUNNISSA
W/O NAZIR AHMED BEDREKAR
Age: 66 YEARS, OCC: HOUSEHOLD,
D/O KHALLILULAH. CHANDA BOWDI,
BIJAPUR
22. ZAKRIA S/O KHALILLULAH JANVEKAR,
Age 62 YEARS, OCC: SERVICE.
CHANDA BOWDI, BIJAPUR
23. ALTAMASH S/O KHALILLULAH JANVEKAR
Age: 60 YEARS, OCC. TEACHER,
CHANDA BOWDI, BIJAPUR
24. SHABIR AHMED S/O KHALILLULAH JANVEKAR
Age: 64 YEARS, OCC. SERVICE
CHANDA BOWDI, BIJAPUR
25. HIDAYATULLAH
S/O KHALILLULAH JANVEKAR
Age: 64 YEARS, OCC: SERVICE,
CHANDA BOWDI, BIJAPUR
26. MISS. SHAHNAAZ BEGUM
@ NAZ BABY, D/O KHALILLULAH JANVEKAR
Age:38, OCC. HOUSEHOLD
CHANDA BOWDI, BIJAPUR
27. RAFIQ S/O KHALILLULAH JANVEKAR
Age: 60 YEARS, OCC. SERVICE
CHANDA BOWDI, BIJAPUR
5
FAZALUR RAHMAN
S/O ABBASAHEB JANVEKLAR
SINCE DCCEASED BY LRS
28. MOHD. SADIQ S/O FAZALUR RAHMAN JANVEKAR
Age: 70 YEARS, OCC. RETD. SERVICE,
48 VAJRAHANUMAN NAGAR,
BIJAPUR
NAZIR AHMED S/O ABBASAHEB JANVEKAR
SINCE DECEASED BY LRS
HALEEMA W/O NAZIR AHMED JANVEKAR
SINCE DECEASED BY LRS
29. SALEEM S/O NAZIR AHMED JANVEKAR
Age:43, OCC. GOVT. SERVICE,
HALIMA MANZIL SUB JAIL ROAD,
RAJ NAGAR, HUBLI
30. C. ABEDA W/O NOOR MANSOOR
Age:40, OCC. HOUSEHOLD
HALIMA MANZIL SUB JAIL ROAD,
RAJ NAGAR, HUBLI
31. AKTHAR S/O NAZIR AHMED JANVEKAR
Age: 55, OCC: SERVICE
HALIMA MANZIL SUB JAIL ROAD,
RAJ NAGAR, HUBLI
32. MAHAROOP S/O NAZIR AHMED JANVEKAR
Age:46 YEARS,
HALIMA MANZIL SUB JAIL ROAD,
RAJ NAGAR HUBLI. .. PETITIONERS
(By Sri. AMEET KUMAR DESHPANDE, ADVOCATE )
AND
1. BILALAHMED
S/O FAKIRAHMED JANVEKAR
Age: 48, OCC. BUSINESS,
R/O KUNCHNUR ROAD,
6
JAMKHANDI, DIST. BIJAPUR.
JANATBI W/O TAJUDDIN JANVEKAR
D/O FATIMABI,
SINCE DECEASED BY LRS
2. ISAMUDDIN
S/O TAJUDDIN JANVEKLAR (RTD. PSI)
Age: 66, OCC. HOUSEHOLD
NEAR SHAHPURGATE,
BIJAPUR
3. SIRAJ S/O TAJUDDIN JANVEKAR
Age: 60 YEARS, OCC. PRIVATE SERVICE,
CHANDA BAWIDI, SHAHPUR GATE
BIJAPUR
4. SMT. LATIFA W/O ABDULGANI KAMLIWALE
Age: 54 YEARS, OCC. HOUSEHOLD,
RAILWAY CATERING CONTRACTOR,
HOTAGI, DIST. SOLAPUR
5. NAJAMA W/O SHOEB QURESHI
Age: 57, OCC. HOUSEHOLD
MANGALWAR PETH ,
DIST PARBHANI, MAHARASHTRA.
6. BADRUNNISSA
W/O MEHBOOB BEDREKAR
Age: 58 YEARS, OCC. HOUSEHOLD,
STATION ROAD, PANDHARPUR
ALLABUX S/O ABDUL QADAR KALYANI
S/O FATIMABI
SINCE DECEASED BY LRS :
7. NIZAMUDEEN S/O ALLABUX KALYANI
Age: 68 YEARS, OCC. AGRICULTURE,
NEAR SHAPUR GATE, BIJAPUR
8. DAWALSAB S/O ALLABUX KALYANI
Age: 63, OCC. BUSINESS,
NEAR SHAPUR GATE, BIJAPUR.
7
HABILDULA S/O ABDUL QADAR KALYANI
S/O FATIMABI
SINCE DECEASED BY LRS
9. IQBAL S/O HABIDULA KALYANI
Age: 68 YEARS,
OCC. SERVICE, ASAAR GALLI,
BIJAPUR
SMT. HAJANIMA HAFIZABI
W/O HABIGULA KALYANI
SINCE DECEASED BY LRS
10. SHAFIULLA S/O HABIGULLA KALYANI
Age: 63 YEARS, OCC. BUSINESS,
KALAGALLI , SHAHPUR GATE,
BIJAPUR
11. RAHAMAUTALLA S/O HABIDULLA KALYANI
Age: 60, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
NOORUALLA S/O HABIDULA KALYANI
SINCE DECEASED BY LRS
12. NAZIMA D/O NOORALLA KALYANI
Age: 46 YEARS, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
13. BILQIS D/O NOORULLAL KALYANI
Age: 4O YEARS, OCC: BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
14. ABEDA D/O NOORULLAL KALYANI
Age: 32 YEARS, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE
BIJAPUR
15. ISMAIL S/O NOORALLA KALYANI
Age: 30, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE, BIJAPUR.
8
16. ISHAQ S/O NOORULLA KALYANI
Age: 28, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
17. RAZIUALLA S/O HABIDULLA KALYANI
Age: 58, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
18. RAFIULLA S/O HABIDULA KALYANI
Age: 54, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
ABDUL RAZZAQ S/O ABDUL QADAR KALAYANI
SINCE DECEASED BY LRS
SMT. HAJARABI W/O ABDUL RAZZAK KALYANI
SINCE DECEASED BY LRS
19. MOHAMAD YUSUF
S/O ABDUL RAZZAK KALYANI
Age: 40, OCC. BUSINESS,
SHAHPUR GATE, BIJAPUR.
20. SMT. SAFIYA BEGUM W/O UMAR KAMBALE
Age: 54, OCC,. HOUSEHOLD
JUMMAPETH, SOLAPUR
21. SMT. HJABIBA W/O IQBAL
Age: 52, OCC., HOUSEHOLD
NANA PETH, CHANDA MASJID,
PUNE
22. SMT. HAFIQA W/O KARIMSAB
Age: 49, OCC. HOLUSEHOLD,
NANA PETH, CHANDA MASJID,
PUNE
SMT. ABIDA W/O AZZAM MASHALKAR
SINCE DECEASED BY LRS
23. SMT. AMTUL AZIZA
9
D/O ABDUL KALYANI
Age: 42, OCC. HOUSEHOLD
SHAHPUR GATE., BIJAPUR.
MEHABOB SAHEB S/O ABDUL QADER KALYANI
SINCE DECEASED BY LRS
REHAMATABI W/O MEHABOOB KALYANI
SINCE DECEASED BY LRS
24. MASTAN S/O MEHBOB SAHEB KALYANI
AGED 70 YEARS, OCC: PRIVATE SERVICE,
NEAR SHAHPUR GATE,
BIJAPUR
25. ABDUL GAFOOR S/O MEHBOOB SAHEB KALYANI
AGED 65 YEARS, OCC; PRIVATE SERVICE,
NEAR SHAHPUR GATE
BIJAPUR
SMT. HALIMBI W/O BANDAGI SAHEB MASHALKAR
SINCE DECEASED BY LRS
26. SMT. IRSHAD BEGUM W/O AYUB BEDREKAR
Age: 71, OCC. HOUSEHOLD
GAYAN BAWDI, BIJAPUR
27. ABDUSHOOKUR S/O BANDAGI SAHEB MASHALKAR
Age: 73, OCC. RETIRED TEACHER
KALAL GALLI, SHAHAPUR GATE,
BIJAPUR
28. AAZAM S/O BANDAGI SAHEB MASHALKAR
Age: 68, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
29. GEELANI S/O BANDAGI SAHEB MASHALKAR
Age: 58, OCC. BUSINESS,
KALAL GALLI, SHAHPUR GATE,
BIJAPUR
IBRAHIM S/O ABDUL QADAR KALYANI
SINCE DECEASED BY LRS
10
ZAITUNBI W/O IBRAHIM KALAYANI
SINCE DECEASED BY LRS
30. MOHAMED ALI S/O IBRAHIM KALYANI
Age: 27, OCC : PRIVATE SERVICE,
BURUD GALLI ,
JAMKHANDI
31. SMT. HAFIZUNISSA W/O BILAL AHMED JANVEKAR
Age: 43, OCC. HOUSEHOLD
CHAND BAWADI, JANVEKAR COMPOUND,
BIJAPUR
32. SMT. HARUN D/O IBRAHIM KALYANI
Age: 41, OCC. HOUSEHOLD SCHOOL TEACHER
DANDELI , TQ. HALIYAL, DIST. NK
33. SMT. HASEEN W/ NISAR AHEMD
Age: 39, OCC. BUSINESS,
BURUD GALLI, JAMKHANDI
34. SMT. SHAHNAZ D/O IBRAHIM KALYANI
AGED 37 YEARS, OCC. HOUSEHOLD
BURUD GALLI , JAMKHANDI.
SMT. ZAIBUNISSA W/O SHAFILULLA KAYANI SINCE
SINCE DECEASDED BY LRS
35. MOHAMMED HASHIM S/O SHFIULLA KALYANI
Age: 48, OCC. BUSINESS,
SHAHPUR GATE, BIJAPUR
36. SALEEM KALYANI S/O SHAFIULLA KALYANI
Age: 43, OCC. BUSINESS,
SHAHPUR GATE , KALAL GALLI,
BIJAPUR
37. SMT. NASEEM BANOO
W/O ABDUL HAMEED KALYANI
Age: 38, OCC. HOUSEHOLD ,
SHAHPUR GATE , KALAL GALLI,
BIJAPUR
11
38. SMT. ASHABI W/O RAHIMUTAULLAH KALYANI
Age: 44, OCC. HOUSEHOLD ,
SHAHPUR GATE , KALAL GALLI
BIJAPUR
39. SMT. MEHRUNNISA W/O NIZAMUDDIN KALYANI
Age: 32, OCC. HOUSEHOLD ,
SHAHPUR GATE , KALAL GALLI
BIJAPUR
40. SMT. PEERSAMA W/O MOHAMED HUSSAIN BEDREKAR
Age: 56, OCC. HOUSEHOLD ,
SHAHPUR GATE , KALAL GALLI,
BIJAPUR
41. SMT.ZIA BEGUM W/O AMIL KHAN
SINCE DECEASED BY LRS
42. AMIL KHAN S/O ZAKI KHAN
C/O SARWAR KHAN,
D-45, OMKAR MARG, MUSLIM COLONY,
GANDHINAGAR, INDORE, MP.
43. AZHAR S/O PEERPASHA SADAT,
AGED ABOUT 48 YEARS,
OCC: SERVICE, R/O MIG 15, HUDCO,
JAL NAGAR, BIJAPUR.
44. MEHBOOB ALI
S/O KHALILUAH JANVEKAR
AGED 58 YEARS, OCC: SERVICE
C/O MOHD.IRFAN JANVEKAR
CHANDABOWDI, BIJAPUR.
HAJARATMA W/O MOHD.ROSHAN
DARGAWALE, SINCE DECEASED, BY LRS:
45. AMEER HAMZA S/O MOHAMEMD ROSHAN
DARGAWALE, AGED 35 YEARS,
OCC. BUSINESS, BHADKAL GALLI,
BELGAUM
12
46. NIZAMUDDIN
S/O MOHAMEMD ROSHAN DARGAWALE
AGED 32 YEARS, OCC. BUSINESS,
BHADKAL GALLI, BELGAUM.
47. NAJEEB AHMED
S/O MOHAMMED ROSHAN DARGAWALE
AGED 30 YEARS, OCC. PRIVATE SERVICE,
BHADKAL GALLI, BELGAUM
48. SMT. HAJANIMA KULSUMBI
W/O YOUNUS BEDREKAR
SINCE DECEASED BY LRS
49. ABDUL MAJEED S/O YOUNUS BEDREKAR
Age: 83, OCC. RTD. SERVICE,
404, JUNI PETH ,
PANDHARPUR.
50. SMT. DULHAN W/O ABDUL KARIM SHAIKH
Age: 73 YEARS, OCC. HOUSEHOLD,
404,. JUNI PETH PANDHARPUR
51. MISS HAROON D/O YOUNUS BEDREKAR
SINCE DECEASED BY LRS
52. IRFAN S/O YOUNUS BEDREKAR
Age: 66, OCC. BUSINESS,
404,. JUNI PETH, PANDHARPUR
53. DR. IQBAL S/O YOUNUS BEDREKAR
Age: 64, OCC. MEDICAL PRACTITINER
404,. JUNI PETH, PANDHARPUR
54. SARTAJ S/O YOUNUS BEDREKAR
Age: 63, OCC. RTD. SERVICE,
404,. JUNI PETH, PANDHARPUR
HIRAMA W/ MAULA BAKSH KAMLIWALE
SINCE DECEASED BY LRS
55. IQBAL S/O MAULA BAKSH KAMLIWALE
AGED 62 YEARS, OCC: RETD.SERVICE
487 SOUTH SADAR BAZAAR, SOLAPUR
13
56. RAFIQ S/O MAULA BAKSH KAMLIWALE
Age: 61, OCC. POLCIE INSPECTOR,
MIRA ROAD, DIST. THANA
MAHARASHTRA.
57. SMT. SABIRA W/ FAKIR AHEMD BEDKREKAR
AGED 64 YEARS, OCC. HOUSEHOLD,
JUNI PETH, NEAR MUTTON MARKET
PANDHARPUR
58. YUSUF S/O ABBASAHEB JANVEKAR
SINCE DECEASED BY LRS
59. TAHER S/O YUSUV JANVEKAR
Age: 60, OCC. SERVICE,
CHANDA BOWDI, MASJID, BIJAPUR
60. FAROOQ W/O YUSUF JANVEKAR
Age: 56, OCC. SERVICE,
CHANDA BOWDI, MASJID, BIJAPUR
61. MUKTHAR W/O YUSUF JANVEKAR
Age: 52, OCC. BUSINESS,
CHANDA BOWDI MASJID BIJAPUR
62. ZAFAR W/O YUSUF JANVEKAR
Age: 48, OCC. PVT. SERVICE,
CHANDA BOWDI MASJID BIJAPUR
GUDUMA W/ MOHD. ROSHAN DFARGASWALE
SINCE DECEASED BY LRS
63. MEHRUNNISSA W/O IQBAL KLAMLIWALE
AGED ABOUT 50 YEARS, OCC. HOUSEHLD
487, SOOUTH SADAR BAZZAR,
SOLAPUR
64. ZAIBUNNISSA W/O MAULA BAKSH KAMLIWALE
AGED ABOUT 88 YEARS, OCC. HOUSEHLD
C/O ILIYAS KAMLIWALE, VENKATESH NAGAR
SOLAPUR
65. THE CHAIRMAN
KARNATAKA WAKF BOARD
14
MS BLGD, BANGALORE
66. THE STATE OF KARNATAKA
BY DEPUTY COMMISSIONER BIJAPUR
67. THE STATE OF KARNATAKA
BY DY.DIRECTOR OF EDUCATION
PRIMARY EDUCATION MUNICIPAL UNIT
BIJAPUR
FAKIR AHMED S/ ABBASAHEB JANVEKAR
SINCE DECEASED, BY LRS:
68. SMT. QAMARUNNISSA
W/O ISAMAIL JANVEKAR
AGED 65 YEARS, OCC. HOUSEHOLD,
ASMITA SAGAR FLAT NO.103,
A WING, NAYA NAGAR, MIRA ROAD EAST,
DIST. THANE
69. SMT. MUMTAZ BEGUM W/ ISMAIL KHADKE
Age: 75, OCC. HOUSEHOLD,
C/O RIYAZ KHADKE
NEAR CHAPPAR BAND MASJID
DHARWAD
70. NISAR AHMED S/O FAKIR AHEMD JANVEKAR
Age: 70, OCC. PRIVATE SERICE,
EWS, HOUSING BOARD,
COLONY NAVNAGAR
HUBLI
71. SARFARAZ AHEMD S/O FAKIR AHEMD JANVEKAR
Age: 66, OCC. GOVT. SERVICE
261 LIG NAVANAGAR
HUBLI
72. IMTIAZ AHMED S/O FAKIR AHMED JANVEKAR
Age: 62, OCC. RETD.GOVT SERVICE,
KARNATAKA ICE FACTORY
NEAR NANDINI MILK FACTORY
HUBLI
73. NAJEEB AHMED S/O FAKIR AHMED JANVEKAR
Age: 55, OCC. GOVT. SERVICE,
15
NEAR MASJID JAYANAGAR
DHARWAR
74. KHURSHEED AHMED
S/O FAKIR AHMED JANVEKAR
AGED 58 YEARS, OCC. SERVCIE,
4TH MAIN 5TH ROAD,
GANDHINAGAR, DHARWAD
75. SMT. SHAIKIRA BEGUM
W/O ILYAS KAMLIWALE
AGED 54 CC. HOUSEHODL
VENAKTESH ANGAR, HOTGAI ROAD,
SOLAPUR. .. RESPONDENTS
( BY SRI ASHOK S. KINAGI, ADVOCATE FOR R-1 )
This Petition is filed under Section 115 of CPC praying
to allow the revision and call for records and set aside the
order dated 14.2.2013 passed on I.A.No.XV passed in FDP
No.7/2005 by the III Addl.Senior Civil Judge and JMFC,
Bijapur, the certified copy of which is at Annexure-A and
pass such other appropriate orders.
This Petition coming on for admission this day, the
Court made the following :
ORDER
Petitioners are defendants in O.S.No.1/1987 along with other defendants. In the suit filed by the respondents, some of the defendants were placed ex parte. Suit came to be decreed. Against which, an appeal was preferred by the plaintiff himself before the District Judge, Bijapur, for not considering the allocation of share in respect of `B' schedule 16 property. The lower Appellate Court also considered the `B' schedule property and allowed the appeal in part. As such, the defendants-petitioners herein have moved the trial Court by filing an application for proper re-allocation of the property amongst the parties as per the calculation memo. The said application came to be rejected by the impugned order. Therefore, the petitioners are before this Court.
Heard the counsel representing the parties.
2. It is submitted on behalf of the respondents that when the matter was seized before the lower Appellate Court wherein these petitioners have also participated in the proceedings, at that time, they could have raised the issue. But, after lapse of six years, they have filed the application and rightly the trial Court has rejected the same.
3. The application so filed by the petitioners before the trial Court for re-allocation of shares as per the calculation memo is rightly rejected by the trial Court. The matter has to be ultimately decided by the lower Appellate Court. Therefore, it is for the petitioners to file application before 17 the lower Appellate Court to consider the issue with regard to `B' *& 'C' schedule property as per Mohammadan Law. The lower Appellate Court is directed to decide the issue after giving due notice to the respondents. Ordered accordingly.
Petition is disposed of.
Sd/-
JUDGE bk/ * added vide order dated 28.11.2013