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Karnataka High Court

Nizamuddin S/O Khalilullah Janvekar ... vs Bilalahmed S/O Fakirahmed Janvekar & ... on 7 November, 2013

Author: Huluvadi G.Ramesh

Bench: Huluvadi G.Ramesh

                           1


            IN THE HIGH COURT OF KARNATAKA
                    GULBARGA BENCH

     DATED: THIS THE 7th DAY OF NOVEMBER, 2013

                       BEFORE

     THE HON'BLE MR.JUSTICE HULUVADI G.RAMESH

                 C.R.P. No.2016 OF 2013

Between :

NIZAMUDDIN S/O KHALILULLAH JANVEKAR
SINCE DECEASED, BY LRS

1.   MUMTAZ BEGUM
     W/O NIZAMUDDIN JANVEKAR
     Age:71, OCC. HOUSEHOLD,
     SHAHPUR GATE, CHANDA BOWDI,
     BIJAPUR.

2.   SHAKEEL S/O NIZAMUDDIN JANVEKAR
     Age:58, OCC. SERVICE,
     SHAHPUR GATE, CHANDA BOWDI,
     BIJAPUR

3.   NUZHAT D/O NIZAMUDDIN JANVEKAR
     Age:56, OCC. HOUSEHOLD,
     SHAHPUR GATE, CHANDA BOWDI,
     BIJAPUR

4.   RAFAT D/O NIZAMUDDIN JANVEKAR
     Age:42, OCC. HOUSEHOLD,
     SHAHPUR GATE, CHANDA BOWDI,
     BIJAPUR

SMT. MAJAN D/O KHALLILULLAH JANVEKAR
SINCE DECEASED, BY HER LRs:

5.   SMT. ZULEKHABI W/O BAVASAHEB CHAUDHARI
     D/O KHALLILUAH JANVEKAR,
     Age : 52 YEARS, OCC., HOUSEHOLD,
     NEAR JAMKHANDI POOL,
                                 2


      JOD BASAVANNA, SOLAPUR.

6.    SMT. HALEEMABI
      W/O ABDUL MAJEED BEDREKAR
      Age:53, OCC. HOUSEHOLLD
      D/O KHALLILULAH JANVEKAR
      JUNIP PETH, PANDHARPUR

SMT. RATNABI W/O KHALUILUAH JANVEKAR
SINCE DECEASED BY LRS


SMT. SHAHZADI BATOOL W/O PEERPASHA SADAT
D/O KHALILULAH,
SINCE DECVEASED BY LRS

7.    KISHWAR SULTANA
      W/O BASHEER AHMED WANTI
      Age: 47 YEARS, OCC: HOUSEHOLD
      MIG 15, HUDCO, BIJAPUR

8.    ABDUL HAMEED BEDREKAR,
      Age: 79 YEARS, OCC: RETIRED,
      JUNI PETH, PANDHARPUR.

9.    FARHADIBA W/O IMTIAZ SAUDAGAR
      Age: 42 YEARS, OCC: HOUSEHOLD,
      UDAYHNAGAR 1ST CROSS,
      NEAR ZAKIR HUSSAIN MASJID
      GADAG.

10.   FOUZIA D/O POEERPASHA SADAT
      Age: 33 YEARS, OCC: PVT.SERVICE,
      MIG 15 HUDCO
      BIJAPUR

11.   SMT. BILQIS BANO W/O J KHURSHEED AHMED
      D/O KHALILULAH
      AGE : 48 YEARS, OCC. HOUSEHOLD
      DHANGAR TEDKI, MANIYAR GALLI
      NANDED, MAHARASHTRA.
                               3


12.   MOHD. IRFAN
      S/O KHALLILULLAH JANVEKAR
      Age:66, OCC: RETD. SERVICE,
      CHANDA BOWDI, BIJAPUR

13.   SMT. QUDSIA BEGUM
      W/O FAKHROO BEG INAMDAR
      Age:58, D/O KHALILULAH,
      OCC. HOUSEHOLD WORK,
      1-9-85, JAISINGPURA,
      NEAR UNIVERSITY GATE,
      AURANGABAD, MARASHTRA.

14.   SMT. UZRA BANO
      W/O IQBAL PASHA CHADUDHARI
      Age:40, OCC: HOUSEHOLD,
      D/O KHALLILULLAH, KZAI PLOT
      KAMAN KHAN BAZZAR, BADI KAMAN ROAD,
      BIJAPUR

15.   SMT. SALEHA BANO
      W/O MOHD. SADIQ JANVEKAR
      Age:38, OCC: HOUSEHOLD,
      D/O KHALLILULLAH, OCC. HOUSEHOLD,
      VAJARAHANUMAN NAGAR, BIJAPUR

16.   SMT. IFTHEKHARUNNISSA W/O SAIID SIDDIQUI
      Age:38, D/O KHALILLULLAH,
      OPP. CHANDPUR MOSQUE,
      BIJAPUR

17.   NAZEER AHMED
      S/O KULSUMBI BEDREKAR
      AGED ABOUT 68 YEARS,
      OCC: RETD.SERVICE
      JUNI PETH, PANDRAPUR.


AMEERBI W/O KHALILLULAH JANVEKAR
(DECEASED)

18.   ISMAIL S/O KHALILLULAH JANVEKAR
      Age:78, OCC. RETIRED SERVICE,
      CHANDA BOWDI, BIJAPUR
                                4


19.   MUNEER S/O KHALILLULAH JANVEKAR
      Age: 70 YEARS, OCC. SRVICE,
      CHANDA BOWDI, BIJAPUR

20.   SMT. MEHERUNNISSA
      W/O ABDUL HAMID, BEDREKAR
      Age: 69 YEARS, OCC. HOUSEHOLD
      D/O KHALLILLULAH,
      CHANDA BOWDI, BIJAPUR

21.   SMT. HIFZUNNISSA
      W/O NAZIR AHMED BEDREKAR
      Age: 66 YEARS, OCC: HOUSEHOLD,
      D/O KHALLILULAH. CHANDA BOWDI,
      BIJAPUR

22.   ZAKRIA S/O KHALILLULAH JANVEKAR,
      Age 62 YEARS, OCC: SERVICE.
      CHANDA BOWDI, BIJAPUR

23.   ALTAMASH S/O KHALILLULAH JANVEKAR
      Age: 60 YEARS, OCC. TEACHER,
      CHANDA BOWDI, BIJAPUR

24.   SHABIR AHMED S/O KHALILLULAH JANVEKAR
      Age: 64 YEARS, OCC. SERVICE
      CHANDA BOWDI, BIJAPUR

25.   HIDAYATULLAH
      S/O KHALILLULAH JANVEKAR
      Age: 64 YEARS, OCC: SERVICE,
      CHANDA BOWDI, BIJAPUR

26.   MISS. SHAHNAAZ BEGUM
      @ NAZ BABY, D/O KHALILLULAH JANVEKAR
      Age:38, OCC. HOUSEHOLD
      CHANDA BOWDI, BIJAPUR

27.   RAFIQ S/O KHALILLULAH JANVEKAR
      Age: 60 YEARS, OCC. SERVICE
      CHANDA BOWDI, BIJAPUR
                              5


FAZALUR RAHMAN
S/O ABBASAHEB JANVEKLAR
SINCE DCCEASED BY LRS

28.   MOHD. SADIQ S/O FAZALUR RAHMAN JANVEKAR
      Age: 70 YEARS, OCC. RETD. SERVICE,
      48 VAJRAHANUMAN NAGAR,
      BIJAPUR


NAZIR AHMED S/O ABBASAHEB JANVEKAR
SINCE DECEASED BY LRS

HALEEMA W/O NAZIR AHMED JANVEKAR
SINCE DECEASED BY LRS

29.   SALEEM S/O NAZIR AHMED JANVEKAR
      Age:43, OCC. GOVT. SERVICE,
      HALIMA MANZIL SUB JAIL ROAD,
      RAJ NAGAR, HUBLI

30.   C. ABEDA W/O NOOR MANSOOR
      Age:40, OCC. HOUSEHOLD
      HALIMA MANZIL SUB JAIL ROAD,
      RAJ NAGAR, HUBLI

31.   AKTHAR S/O NAZIR AHMED JANVEKAR
      Age: 55, OCC: SERVICE
      HALIMA MANZIL SUB JAIL ROAD,
      RAJ NAGAR, HUBLI

32.   MAHAROOP S/O NAZIR AHMED JANVEKAR
      Age:46 YEARS,
      HALIMA MANZIL SUB JAIL ROAD,
      RAJ NAGAR HUBLI.                .. PETITIONERS


(By Sri. AMEET KUMAR DESHPANDE, ADVOCATE )

AND

1.    BILALAHMED
      S/O FAKIRAHMED JANVEKAR
      Age: 48, OCC. BUSINESS,
      R/O KUNCHNUR ROAD,
                               6


     JAMKHANDI, DIST. BIJAPUR.

JANATBI W/O TAJUDDIN JANVEKAR
D/O FATIMABI,
SINCE DECEASED BY LRS

2.   ISAMUDDIN
     S/O TAJUDDIN JANVEKLAR (RTD. PSI)
     Age: 66, OCC. HOUSEHOLD
     NEAR SHAHPURGATE,
      BIJAPUR

3.   SIRAJ S/O TAJUDDIN JANVEKAR
     Age: 60 YEARS, OCC. PRIVATE SERVICE,
     CHANDA BAWIDI, SHAHPUR GATE
     BIJAPUR

4.   SMT. LATIFA W/O ABDULGANI KAMLIWALE
     Age: 54 YEARS, OCC. HOUSEHOLD,
     RAILWAY CATERING CONTRACTOR,
     HOTAGI, DIST. SOLAPUR

5.   NAJAMA W/O SHOEB QURESHI
     Age: 57, OCC. HOUSEHOLD
     MANGALWAR PETH ,
     DIST PARBHANI, MAHARASHTRA.

6.   BADRUNNISSA
     W/O MEHBOOB BEDREKAR
     Age: 58 YEARS, OCC. HOUSEHOLD,
     STATION ROAD, PANDHARPUR


ALLABUX S/O ABDUL QADAR KALYANI
S/O FATIMABI
SINCE DECEASED BY LRS :

7.   NIZAMUDEEN S/O ALLABUX KALYANI
     Age: 68 YEARS, OCC. AGRICULTURE,
     NEAR SHAPUR GATE, BIJAPUR

8.   DAWALSAB S/O ALLABUX KALYANI
     Age: 63, OCC. BUSINESS,
     NEAR SHAPUR GATE, BIJAPUR.
                              7


HABILDULA S/O ABDUL QADAR KALYANI
S/O FATIMABI
SINCE DECEASED BY LRS

9.    IQBAL S/O HABIDULA KALYANI
      Age: 68 YEARS,
      OCC. SERVICE, ASAAR GALLI,
       BIJAPUR

SMT. HAJANIMA HAFIZABI
W/O HABIGULA KALYANI
SINCE DECEASED BY LRS

10.   SHAFIULLA S/O HABIGULLA KALYANI
      Age: 63 YEARS, OCC. BUSINESS,
      KALAGALLI , SHAHPUR GATE,
      BIJAPUR

11.   RAHAMAUTALLA S/O HABIDULLA KALYANI
      Age: 60, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

NOORUALLA S/O HABIDULA KALYANI
SINCE DECEASED BY LRS

12.   NAZIMA D/O NOORALLA KALYANI
      Age: 46 YEARS, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

13.   BILQIS D/O NOORULLAL KALYANI
      Age: 4O YEARS, OCC: BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

14.   ABEDA D/O NOORULLAL KALYANI
      Age: 32 YEARS, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE
      BIJAPUR

15.   ISMAIL S/O NOORALLA KALYANI
      Age: 30, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE, BIJAPUR.
                             8


16.   ISHAQ S/O NOORULLA KALYANI
      Age: 28, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
       BIJAPUR

17.   RAZIUALLA S/O HABIDULLA KALYANI
      Age: 58, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

18.   RAFIULLA S/O HABIDULA KALYANI
      Age: 54, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

ABDUL RAZZAQ S/O ABDUL QADAR KALAYANI
SINCE DECEASED BY LRS

SMT. HAJARABI W/O ABDUL RAZZAK KALYANI
SINCE DECEASED BY LRS

19.   MOHAMAD YUSUF
       S/O ABDUL RAZZAK KALYANI
      Age: 40, OCC. BUSINESS,
      SHAHPUR GATE, BIJAPUR.

20.   SMT. SAFIYA BEGUM W/O UMAR KAMBALE
      Age: 54, OCC,. HOUSEHOLD
      JUMMAPETH, SOLAPUR

21.   SMT. HJABIBA W/O IQBAL
      Age: 52, OCC., HOUSEHOLD
      NANA PETH, CHANDA MASJID,
      PUNE

22.   SMT. HAFIQA W/O KARIMSAB
      Age: 49, OCC. HOLUSEHOLD,
      NANA PETH, CHANDA MASJID,
      PUNE

SMT. ABIDA W/O AZZAM MASHALKAR
SINCE DECEASED BY LRS

23.   SMT. AMTUL AZIZA
                                 9


       D/O ABDUL KALYANI
      Age: 42, OCC. HOUSEHOLD
      SHAHPUR GATE., BIJAPUR.

MEHABOB SAHEB S/O ABDUL QADER KALYANI
SINCE DECEASED BY LRS

REHAMATABI W/O MEHABOOB KALYANI
SINCE DECEASED BY LRS

24.   MASTAN S/O MEHBOB SAHEB KALYANI
      AGED 70 YEARS, OCC: PRIVATE SERVICE,
      NEAR SHAHPUR GATE,
      BIJAPUR

25.   ABDUL GAFOOR S/O MEHBOOB SAHEB KALYANI
      AGED 65 YEARS, OCC; PRIVATE SERVICE,
      NEAR SHAHPUR GATE
      BIJAPUR

SMT. HALIMBI W/O BANDAGI SAHEB MASHALKAR
SINCE DECEASED BY LRS

26.   SMT. IRSHAD BEGUM W/O AYUB BEDREKAR
      Age: 71, OCC. HOUSEHOLD
      GAYAN BAWDI, BIJAPUR

27.   ABDUSHOOKUR S/O BANDAGI SAHEB MASHALKAR
      Age: 73, OCC. RETIRED TEACHER
      KALAL GALLI, SHAHAPUR GATE,
      BIJAPUR

28.   AAZAM S/O BANDAGI SAHEB MASHALKAR
      Age: 68, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

29.   GEELANI S/O BANDAGI SAHEB MASHALKAR
      Age: 58, OCC. BUSINESS,
      KALAL GALLI, SHAHPUR GATE,
      BIJAPUR

IBRAHIM S/O ABDUL QADAR KALYANI
SINCE DECEASED BY LRS
                              10


ZAITUNBI W/O IBRAHIM KALAYANI
SINCE DECEASED BY LRS

30.   MOHAMED ALI S/O IBRAHIM KALYANI
      Age: 27, OCC : PRIVATE SERVICE,
      BURUD GALLI ,
      JAMKHANDI

31.   SMT. HAFIZUNISSA W/O BILAL AHMED JANVEKAR
      Age: 43, OCC. HOUSEHOLD
      CHAND BAWADI, JANVEKAR COMPOUND,
      BIJAPUR

32.   SMT. HARUN D/O IBRAHIM KALYANI
      Age: 41, OCC. HOUSEHOLD SCHOOL TEACHER
      DANDELI , TQ. HALIYAL, DIST. NK

33.   SMT. HASEEN W/ NISAR AHEMD
      Age: 39, OCC. BUSINESS,
      BURUD GALLI, JAMKHANDI

34.   SMT. SHAHNAZ D/O IBRAHIM KALYANI
      AGED 37 YEARS, OCC. HOUSEHOLD
      BURUD GALLI , JAMKHANDI.


SMT. ZAIBUNISSA W/O SHAFILULLA KAYANI SINCE
SINCE DECEASDED BY LRS

35.   MOHAMMED HASHIM S/O SHFIULLA KALYANI
      Age: 48, OCC. BUSINESS,
      SHAHPUR GATE, BIJAPUR

36.   SALEEM KALYANI S/O SHAFIULLA KALYANI
      Age: 43, OCC. BUSINESS,
      SHAHPUR GATE , KALAL GALLI,
      BIJAPUR

37.   SMT. NASEEM BANOO
      W/O ABDUL HAMEED KALYANI
      Age: 38, OCC. HOUSEHOLD ,
      SHAHPUR GATE , KALAL GALLI,
      BIJAPUR
                                11


38.   SMT. ASHABI W/O RAHIMUTAULLAH KALYANI
      Age: 44, OCC. HOUSEHOLD ,
      SHAHPUR GATE , KALAL GALLI
      BIJAPUR

39.   SMT. MEHRUNNISA W/O NIZAMUDDIN KALYANI
      Age: 32, OCC. HOUSEHOLD ,
      SHAHPUR GATE , KALAL GALLI
      BIJAPUR

40.   SMT. PEERSAMA W/O MOHAMED HUSSAIN BEDREKAR
      Age: 56, OCC. HOUSEHOLD ,
      SHAHPUR GATE , KALAL GALLI,
      BIJAPUR

41.   SMT.ZIA BEGUM W/O AMIL KHAN
      SINCE DECEASED BY LRS

42.   AMIL KHAN S/O ZAKI KHAN
      C/O SARWAR KHAN,
      D-45, OMKAR MARG, MUSLIM COLONY,
      GANDHINAGAR, INDORE, MP.

43.   AZHAR S/O PEERPASHA SADAT,
      AGED ABOUT 48 YEARS,
      OCC: SERVICE, R/O MIG 15, HUDCO,
      JAL NAGAR, BIJAPUR.

44.   MEHBOOB ALI
      S/O KHALILUAH JANVEKAR
      AGED 58 YEARS, OCC: SERVICE
      C/O MOHD.IRFAN JANVEKAR
      CHANDABOWDI, BIJAPUR.

HAJARATMA W/O MOHD.ROSHAN
DARGAWALE, SINCE DECEASED, BY LRS:

45.   AMEER HAMZA S/O MOHAMEMD ROSHAN
      DARGAWALE, AGED 35 YEARS,
      OCC. BUSINESS, BHADKAL GALLI,
      BELGAUM
                               12


46.   NIZAMUDDIN
       S/O MOHAMEMD ROSHAN DARGAWALE
      AGED 32 YEARS, OCC. BUSINESS,
      BHADKAL GALLI, BELGAUM.

47.   NAJEEB AHMED
       S/O MOHAMMED ROSHAN DARGAWALE
      AGED 30 YEARS, OCC. PRIVATE SERVICE,
      BHADKAL GALLI, BELGAUM

48.   SMT. HAJANIMA KULSUMBI
       W/O YOUNUS BEDREKAR
      SINCE DECEASED BY LRS

49.   ABDUL MAJEED S/O YOUNUS BEDREKAR
      Age: 83, OCC. RTD. SERVICE,
      404, JUNI PETH ,
      PANDHARPUR.

50.   SMT. DULHAN W/O ABDUL KARIM SHAIKH
      Age: 73 YEARS, OCC. HOUSEHOLD,
      404,. JUNI PETH PANDHARPUR

51.   MISS HAROON D/O YOUNUS BEDREKAR
      SINCE DECEASED BY LRS

52.   IRFAN S/O YOUNUS BEDREKAR
      Age: 66, OCC. BUSINESS,
      404,. JUNI PETH, PANDHARPUR

53.   DR. IQBAL S/O YOUNUS BEDREKAR
      Age: 64, OCC. MEDICAL PRACTITINER
      404,. JUNI PETH, PANDHARPUR

54.   SARTAJ S/O YOUNUS BEDREKAR
      Age: 63, OCC. RTD. SERVICE,
      404,. JUNI PETH, PANDHARPUR

HIRAMA W/ MAULA BAKSH KAMLIWALE
SINCE DECEASED BY LRS

55.   IQBAL S/O MAULA BAKSH KAMLIWALE
      AGED 62 YEARS, OCC: RETD.SERVICE
      487 SOUTH SADAR BAZAAR, SOLAPUR
                             13


56.   RAFIQ S/O MAULA BAKSH KAMLIWALE
      Age: 61, OCC. POLCIE INSPECTOR,
      MIRA ROAD, DIST. THANA
      MAHARASHTRA.

57.   SMT. SABIRA W/ FAKIR AHEMD BEDKREKAR
      AGED 64 YEARS, OCC. HOUSEHOLD,
      JUNI PETH, NEAR MUTTON MARKET
       PANDHARPUR

58.   YUSUF S/O ABBASAHEB JANVEKAR
      SINCE DECEASED BY LRS

59.   TAHER S/O YUSUV JANVEKAR
      Age: 60, OCC. SERVICE,
      CHANDA BOWDI, MASJID, BIJAPUR

60.   FAROOQ W/O YUSUF JANVEKAR
      Age: 56, OCC. SERVICE,
      CHANDA BOWDI, MASJID, BIJAPUR

61.   MUKTHAR W/O YUSUF JANVEKAR
      Age: 52, OCC. BUSINESS,
      CHANDA BOWDI MASJID BIJAPUR

62.   ZAFAR W/O YUSUF JANVEKAR
      Age: 48, OCC. PVT. SERVICE,
      CHANDA BOWDI MASJID BIJAPUR

GUDUMA W/ MOHD. ROSHAN DFARGASWALE
SINCE DECEASED BY LRS

63.   MEHRUNNISSA W/O IQBAL KLAMLIWALE
      AGED ABOUT 50 YEARS, OCC. HOUSEHLD
      487, SOOUTH SADAR BAZZAR,
      SOLAPUR

64.   ZAIBUNNISSA W/O MAULA BAKSH KAMLIWALE
      AGED ABOUT 88 YEARS, OCC. HOUSEHLD
      C/O ILIYAS KAMLIWALE, VENKATESH NAGAR
      SOLAPUR

65.   THE CHAIRMAN
      KARNATAKA WAKF BOARD
                             14


      MS BLGD, BANGALORE

66.   THE STATE OF KARNATAKA
      BY DEPUTY COMMISSIONER BIJAPUR

67.   THE STATE OF KARNATAKA
      BY DY.DIRECTOR OF EDUCATION
      PRIMARY EDUCATION MUNICIPAL UNIT
      BIJAPUR

FAKIR AHMED S/ ABBASAHEB JANVEKAR
SINCE DECEASED, BY LRS:

68.   SMT. QAMARUNNISSA
       W/O ISAMAIL JANVEKAR
      AGED 65 YEARS, OCC. HOUSEHOLD,
      ASMITA SAGAR FLAT NO.103,
      A WING, NAYA NAGAR, MIRA ROAD EAST,
      DIST. THANE

69.   SMT. MUMTAZ BEGUM W/ ISMAIL KHADKE
      Age: 75, OCC. HOUSEHOLD,
      C/O RIYAZ KHADKE
      NEAR CHAPPAR BAND MASJID
      DHARWAD

70.   NISAR AHMED S/O FAKIR AHEMD JANVEKAR
      Age: 70, OCC. PRIVATE SERICE,
      EWS, HOUSING BOARD,
      COLONY NAVNAGAR
      HUBLI

71.   SARFARAZ AHEMD S/O FAKIR AHEMD JANVEKAR
      Age: 66, OCC. GOVT. SERVICE
      261 LIG NAVANAGAR
      HUBLI

72.   IMTIAZ AHMED S/O FAKIR AHMED JANVEKAR
      Age: 62, OCC. RETD.GOVT SERVICE,
      KARNATAKA ICE FACTORY
      NEAR NANDINI MILK FACTORY
      HUBLI

73.   NAJEEB AHMED S/O FAKIR AHMED JANVEKAR
      Age: 55, OCC. GOVT. SERVICE,
                                  15


      NEAR MASJID JAYANAGAR
      DHARWAR

74.   KHURSHEED AHMED
       S/O FAKIR AHMED JANVEKAR
      AGED 58 YEARS, OCC. SERVCIE,
      4TH MAIN 5TH ROAD,
      GANDHINAGAR, DHARWAD

75.   SMT. SHAIKIRA BEGUM
       W/O ILYAS KAMLIWALE
      AGED 54 CC. HOUSEHODL
      VENAKTESH ANGAR, HOTGAI ROAD,
       SOLAPUR.                                 .. RESPONDENTS

 ( BY SRI ASHOK S. KINAGI, ADVOCATE FOR R-1 )


       This Petition is filed under Section 115 of CPC praying
to allow the revision and call for records and set aside the
order dated 14.2.2013 passed on I.A.No.XV passed in FDP
No.7/2005 by the III Addl.Senior Civil Judge and JMFC,
Bijapur, the certified copy of which is at Annexure-A and
pass such other appropriate orders.

      This Petition coming on for admission this day, the
Court made the following :


                              ORDER

Petitioners are defendants in O.S.No.1/1987 along with other defendants. In the suit filed by the respondents, some of the defendants were placed ex parte. Suit came to be decreed. Against which, an appeal was preferred by the plaintiff himself before the District Judge, Bijapur, for not considering the allocation of share in respect of `B' schedule 16 property. The lower Appellate Court also considered the `B' schedule property and allowed the appeal in part. As such, the defendants-petitioners herein have moved the trial Court by filing an application for proper re-allocation of the property amongst the parties as per the calculation memo. The said application came to be rejected by the impugned order. Therefore, the petitioners are before this Court.

Heard the counsel representing the parties.

2. It is submitted on behalf of the respondents that when the matter was seized before the lower Appellate Court wherein these petitioners have also participated in the proceedings, at that time, they could have raised the issue. But, after lapse of six years, they have filed the application and rightly the trial Court has rejected the same.

3. The application so filed by the petitioners before the trial Court for re-allocation of shares as per the calculation memo is rightly rejected by the trial Court. The matter has to be ultimately decided by the lower Appellate Court. Therefore, it is for the petitioners to file application before 17 the lower Appellate Court to consider the issue with regard to `B' *& 'C' schedule property as per Mohammadan Law. The lower Appellate Court is directed to decide the issue after giving due notice to the respondents. Ordered accordingly.

Petition is disposed of.

Sd/-

JUDGE bk/ * added vide order dated 28.11.2013