Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 21 in The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948 21. Sanction of the plan. - The plan will be sanctioned if it is in accordance with these bye-laws and generally accepted principles of engineering.
