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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(ii) in The Tamil Nadu Village Servant's Family Benefit Fund Scheme Rules, 1984

(ii)Major sons (who were not dependent on the deceased for support); Major brothers; Married daughters/ sisters and other relative shall not be eligible for the lumpsum grant under the scheme;