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State of Rajasthan - Section

Section 11 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

11. Reservation of vacancies for outstanding sports persons.

- Reservation of vacancies for outstanding sports persons shall be 2% of the total vacancies in that year earmarked for direct recruitment. In the event of non-availability of the eligible and suitable sports persons in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be curried forward to the subsequent year. The reservation for sportspersons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sportspersons belong.Explanation. - Outstanding sportspersons shall mean and include the sportspersons belonging to the Stale, who,-
(i)represented Indian Team in Individual or in Team event in any International Tournament of any Sports and Games, recognized by the Indian Olympic Association or concerned recognized National Sports Federation;
or
(ii)represented Indian Team in Individual or in Team event if any International Tournament of any Sports and Games, recognized by the Indian School Sport Federation or concerned recognized National School Games Federation;
or
(iii)Medal Winner in the Individual or in the Team event in any National Tournament of any Sports and Games, recognized by the Indian Olympic Association or concerned recognized National Sports Federation;
or
(iv)Medal Winner in the All India Inter University tournament in Individual event or in Team event in the any Sports and Games, recognized by Indian Universities Association.