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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2) in Telangana Registrar General of Births, Deaths and Marriages Act, 1953

(2)It extends to the whole of the State of [Telangana] [Substituted By G.O.Ms.No.46, Law (F) Department, Dated 01.06.2016.].