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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(3)In case where fixation of pay in the New Pay Scales proves continuously disadvantages after a certain stages in the New Pay Scales due to adverse change in the rate of increment in the New Pay Scales, the pay of a member at that stage shall be fixed at a stage next higher stage in the New Pay Scales.