Supreme Court - Daily Orders
Sai Auto Industries vs Union Of India on 23 September, 2022
ITEM NO.37 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 11824/2022
SAI AUTO INDUSTRIES Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 23-09-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sanjay Jain, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service upon respondent Nos.1 to 7 is complete; however, no one has entered appearance on their behalf.
The office report indicates that notice issued upon respondent No.8 has also been served though the affidavit of dasti service has not been filed by the petitioner. Since the notice has been served recently, the appearance of respondent No.8 shall be awaited. Petitioner shall have one week to file affidavit of dasti service.
List on 11.10.2022.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2022.09.24 AVANI PAL SINGH 11:12:50 IST Reason: Registrar