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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(34) in West Bengal Municipal (Building) Rules, 2007

(34)"Ground coverage" is the percentage of the largest covered area per roof plan of building/buildings against the area of the p3ot including the area of the water bodies, if any, within the plot;
Ground coverage = The area of the plot covered by buildingTotalarea of the plot