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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(h) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(h)"Interlocutory Application" or IA means an application filed in any petition or proceeding already instituted before the Commission but does not include an application for review;