Madhya Pradesh High Court
Bharat Sanchar Nigam Ltd vs M/S Optel Telecommunication on 29 June, 2018
1 MCC-1492-2018 The High Court Of Madhya Pradesh MCC-1492-2018 (BHARAT SANCHAR NIGAM LTD Vs M/S OPTEL TELECOMMUNICATION) 1 Jabalpur, Dated : 29-06-2018 Ms. Ankita Khare, learned counsel for the applicant. Learned counsel for the applicant contends that this MCC is required to be listed before the Bench constituted as per roster.
Office to examine and list before appropriate Bench.
(J.K. MAHESHWARI) JUDGE PK Digitally signed by PARITOSH KUMAR Date: 2018.06.30 14:10:21 +05'30'