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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(18) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(18)"Governor" means the Governor of the State of [Telangana;] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.]