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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(a) in Andhra Pradesh Escheats and Bona Vacantia Rules, 1975

(a)If the property is movable property, the Local Officer shall sell the property in public auction after issuing notice of sale.