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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(ii) in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978

(ii)in all other cases, in such number of equal annual installments not exceeding five as may be determined by the prescribed authority and the amount of each such annual installment shall not be less than two thousand rupees: