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C.I.T.,Ahmedabad vs Kamlesh K.Shah on 10 July, 2015

  ITEM NO.104                              REGISTRAR COURT. 2                       SECTION IIIA

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. SURAJIT DEY

  Civil Appeal                   No(s).    1954/2011

  C.I.T.,AHMEDABAD                                                               Appellant(s)

                                                       VERSUS
  KAMLESH K.SHAH                                                                 Respondent(s)

  WITH
  C.A. No. 1955/2011
  (With Office Report)

   C.A. No. 1956/2011
  (With Office Report)


  Date : 10/07/2015 These appeals were called on for hearing today.



  For Appellant(s)
                                          Mr. B. V. Balaram Das,Adv.


  For Respondent(s)                       Mr. Shivam Mishra,Adv.
                                          Ms. Manisha T. Karia,Adv.

                                          Mr. Naresh Kumar,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

In all these matters statement of case on behalf of the appellant is already on record. But despite opportunity granted for filing the statement of case none of the respondents in any of the matters have filed the same within the statutory period . List these matters before the Hon'ble Court, as per the rules.

(SURAJIT DEY) Registrar MG