Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(xviii) in Sree Sankaracharya University of Sanskrit Act, 1994 (xviii)to define the powers, duties and responsibilities of the authorities, officers and other employees of the University other than those prescribed in this Act;
