Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (1)Any fee or charges to be collected in Lite name of the market committee shall be collected only by the Head of market.
