Delhi High Court - Orders
I.P. Kwatra vs Edcil (I) Ltd. & Anr on 12 November, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11418/2009
I.P. KWATRA .....Petitioner
Through: Mr. Tushar Mahajan and Mr. B.
Mahajan, Advocates.
versus
EDCIL (I) LTD. & ANR .....Respondents
Through: Ms. Shobha Gupta, Senior Advocate
with Tajana Rai and Mr. Seraj Khan, Advocates
for R1.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.11.2024
1. Learned counsel appearing on behalf of the Petitioner seeks some time to place on record documents, which were part of the enquiry proceedings.
2. Let the documents be filed on an application, which will be considered on merits as and when filed.
3. List on 28.01.2025.
JYOTI SINGH, J NOVEMBER 12, 2024/jg This is a digitally signed order.
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