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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(9) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(9)Every registered household will be assigned unique registration number which shall be in accordance with a coding system similar to that prescribed by the Government for the BPL Census, 2002.