Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Gujarat - Subsection Section 39(iv) in The Gujarat Public Conveyances Act, 1920 (iv)the Bombay Public Conveyance Act, 1920 (Bombay VII of 1920) as extended to the Kutch area of the State of Bombay,
