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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(2)(d) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(d)value of the property damaged or misappropriation calculated at the prevailing market rate in the locality.