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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)Hard copy of Building plan and other plans along with an un-editable Compact Disc/ DVD or any other electronic medium permissible by the Competent Authority from time to time containing the drawings in ".dwg" format as detailed in sub- rule (3) of rule 0;