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State of Rajasthan - Section

Section 42 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

42. Repeal and Saving.

- All Rules and Orders in relation to matters covered by these Rules and in force immediately before the Commencement of these Rules are hereby repealed:Provided that any action taken under the Rules and Orders so superseded shall be deemed to have been taken under the provisions of these Rules.