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[Cites 0, Cited by 1] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(3) in The Factories Act, 1948

(3)The State Government may make rules prescribing—
(a)the manner in which the cash equivalent of the advantage accruing through the concessional sale to a worker of foodgrains and other articles shall be computed; and
(b)the registers that shall be maintained in a factory for the purpose of securing compliance with the provisions of this section.