Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(b) in The Industrial Disputes (West Bengal Second Amendment) Act, 1980 (b)in the case of any other industry, on the date the conciliation officer issues notices asking the parties concerned to attend a joint conference before him, and
