Punjab-Haryana High Court
Neeraj Kumar vs National Institute Of Pharmaceutical & ... on 27 May, 2015
Review Application No.231 of 2015
in
CWP No.25971 of 2013
Dr.Neeraj Kumar
vs.
National Institute of Pharmaceutical & Educational
Research (NIPER) and others
Present: Mr.Sanjay Kaushal, Sr.Advocate assisted by
Mr.Arjun Shukla, Advocate for the petitioner.
***
Heard.
No ground to review is made out. Application is dismissed.
May 27, 2015 (HARINDER SINGH SIDHU)
'gian' JUDGE
GIANENDER KUMAR
2015.05.29 16:43
I attest to the accuracy and
integrity of this document