Supreme Court - Daily Orders
Ganesh Ram (D) By Lrs. . vs Baboo Lal(Dead) By Lrs. on 6 September, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S).3935 OF 2009
GANESH RAM (D) BY LRS. & ANR. APPELLANT(S)
VERSUS
BABOOLAL (DEAD) BY LRS. & ORS. RESPONDENT(S)
O R D E R
Learned counsel for the respondent No.1 states that the matter has been settled.
Learned counsel for the appellants states that she has not been able to speak to her client.
In these circumstances, the appeal is dismissed as infructuous. If learned counsel for the appellants gets any contrary instructions within one month from today, she will get liberty to revive this appeal.
..........................J. [ADARSH KUMAR GOEL] ..........................J. [UDAY UMESH LALIT] NEW DELHI 6TH SEPTEMBER, 2017 Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.09.09 13:02:28 IST Reason: ITEM NO.103 COURT NO.11 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 3935/2009 GANESH RAM (D) BY LRS. & ANR. Appellant(s) VERSUS BABOOLAL (DEAD) BY LRS. & ORS. Respondent(s) Date : 06-09-2017 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Ms. Pragati Neekhra, AOR Mr. Suryanarayana Singh, Adv.
For Respondent(s) Mr. Akshat Shrivastava, Adv.
Ms. Pooja Shrivastava, Adv. Mr. Siddharth Shrivastava, Adv. Mr. Manjeet Kirpal, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed as infructuous in terms of the signed order.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)