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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(3) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(3)Where any action is taken under sub-section (2) against any person, such person shall not be liable to prosecutions under section 52 for the same contravention.