Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Jharkhand - Subsection

Section 121(1)(xii) in Bihar Education Code, 1961

(xii)To advise the District Education Officer in the matter of assessment of the efficiency of classes and teaching, transfer and posting of headmasters and teachers, maintenance of staff in relation to the crafts periodical increments and promotions and maintenance of records of teachers.