Punjab-Haryana High Court
Varinder Kumar vs Pswc on 25 July, 2014
Author: Sabina
Bench: Sabina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.14507 of 2014
Date of decision:- 25.07.2014.
Varinder Kumar
......Petitioner
Versus
PSWC
.......Respondent
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. J.P. Rana, Advocate for the petitioner.
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SABINA, J.
Learned counsel for the petitioner has submitted that he may be permitted to withdraw the petition.
Dismissed as withdrawn.
However, respondent is directed to dispose of the disciplinary proceedings against the petitioner expeditiously.
(SABINA) JUDGE July 25, 2014.
sandeep sethi Sandeep Sethi 2014.07.25 16:08 I attest to the accuracy and integrity of this document