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Punjab-Haryana High Court

Varinder Kumar vs Pswc on 25 July, 2014

Author: Sabina

Bench: Sabina

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                CWP No.14507 of 2014
                                                Date of decision:- 25.07.2014.

           Varinder Kumar


                                                                    ......Petitioner
                                     Versus


           PSWC

                                                                 .......Respondent

           CORAM: HON'BLE MRS. JUSTICE SABINA


           Present:            Mr. J.P. Rana, Advocate for the petitioner.


                                    ****
           SABINA, J.

Learned counsel for the petitioner has submitted that he may be permitted to withdraw the petition.

Dismissed as withdrawn.

However, respondent is directed to dispose of the disciplinary proceedings against the petitioner expeditiously.

(SABINA) JUDGE July 25, 2014.

sandeep sethi Sandeep Sethi 2014.07.25 16:08 I attest to the accuracy and integrity of this document