Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 55 in Karnataka Slum Areas (Development) Act, 1973 55. Entry to be made in the day time.- No entry authorised by or under this Act shall be made except between the hours of sunrise and sunset.
