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Union of India - Section

Section 3 in Assam Sillimanite Limited (Acquisition And Transfer Of Refractory Plant) Act, 1976

3. Refractory Plant to vest in the Central Government.-

On the appointed day, the Refractory Plant shall, by virtue of this Act, stand transferred to, and the right, title and interest of the Company in relation to its Refractory Plant shall vest absolutely in, the Central Government.