Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Adiwasi Gond Gowari (Gowari) Seva ... vs Anup Kumar Yadav on 12 May, 2026

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.32                                 COURT NO.2                   SECTION III

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                           CONMT.PET.(C) No. 122/2024 in C.A. No. 4101/2020

     ADIWASI GOND GOWARI (GOWARI) SEVA MANDAL                                 Petitioner(s)

                                                       VERSUS

     ANUP KUMAR YADAV                                                         Respondent(s)


     IA No. 154683/2021 - EXEMPTION FROM FILING O.T.

     Date : 12-05-2026 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE VIKRAM NATH
                          HON'BLE MR. JUSTICE SANDEEP MEHTA
                          HON'BLE MR. JUSTICE VIJAY BISHNOI


     For Petitioner(s) :
                                        M/S. Lambat & Legiteam, AOR
                                        Mr. Kishor Lambat, Adv.
                                        Mrs. Kashmira Lambat, Adv.
                                        Ms. Suja Joshi, Adv.


     For Respondent(s) :
                                        Mr. Aaditya Aniruddha Pande, AOR
                                        Mr. Siddharth Dharmadhikari, Adv.
                                        Mr. Shrirang B. Varma, Adv.
                                        Mr. Sourav Singh, Adv.
                                        Ms. Chitransha Singh Sikarwar, Adv.


                           UPON hearing the counsel the Court made the following
                                             O R D E R

In terms of letter circulated by learned counsel for the petitioner seeking adjournment to file additional documents, the matter is adjourned Signature Not Verified for two weeks.

Digitally signed by SONIA BHASIN Date: 2026.05.13 17:07:19 IST Reason:

(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR