Supreme Court - Daily Orders
Adiwasi Gond Gowari (Gowari) Seva ... vs Anup Kumar Yadav on 12 May, 2026
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.32 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 122/2024 in C.A. No. 4101/2020
ADIWASI GOND GOWARI (GOWARI) SEVA MANDAL Petitioner(s)
VERSUS
ANUP KUMAR YADAV Respondent(s)
IA No. 154683/2021 - EXEMPTION FROM FILING O.T.
Date : 12-05-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) :
M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Mrs. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
For Respondent(s) :
Mr. Aaditya Aniruddha Pande, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Shrirang B. Varma, Adv.
Mr. Sourav Singh, Adv.
Ms. Chitransha Singh Sikarwar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In terms of letter circulated by learned counsel for the petitioner seeking adjournment to file additional documents, the matter is adjourned Signature Not Verified for two weeks.
Digitally signed by SONIA BHASIN Date: 2026.05.13 17:07:19 IST Reason:(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR