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Gujarat High Court

Gosai Manipuri Shivpuri vs Gujarat Industrial Development ... on 24 October, 2018

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

            C/SCA/16124/2018                                ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 16124 of 2018

==========================================================
                   GOSAI MANIPURI SHIVPURI
                            Versus
        GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
==========================================================
Appearance:
MR SP MAJMUDAR(3456) for the PETITIONER(s) No. 1,2
MR. HJ KARATHIYA(7012) for the PETITIONER(s) No. 1,2
for the RESPONDENT(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                               Date : 24/10/2018

                                ORAL ORDER

Let Notice be issued to the respondents, returnable on 22nd November 2018.

Direct service is permitted.

(J.B.PARDIWALA, J) CHANDRESH Page 1 of 1 Downloaded on : Mon Nov 02 20:54:30 IST 2020