Gujarat High Court
Gosai Manipuri Shivpuri vs Gujarat Industrial Development ... on 24 October, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/SCA/16124/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 16124 of 2018
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GOSAI MANIPURI SHIVPURI
Versus
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
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Appearance:
MR SP MAJMUDAR(3456) for the PETITIONER(s) No. 1,2
MR. HJ KARATHIYA(7012) for the PETITIONER(s) No. 1,2
for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 24/10/2018
ORAL ORDER
Let Notice be issued to the respondents, returnable on 22nd November 2018.
Direct service is permitted.
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