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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xviii) in Rajasthan Minor Mineral Concession Rules, 2017

(xviii)"Departmental web Portal" means mines.rajasthan.gov.in or any website used for exchange of information electronically through information and communication technology by the Government;