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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Madhya Pradesh - Subsection

Section 104(1)(b) in The M.P. Industrial Relations Act, 1960

(b)when required by a Board, the Industrial Court or a Labour Court to bind himself by an oath or affirmation to state the truth refuses to do so; or