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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Rajasthan - Subsection

Section 157(11) in Rajasthan Municipalities Act, 2009

(11)The Chairperson of every Metropolitan Planning Committee shall forward the Metro Region Development Plan, as drafted by such Committee, to the State Government.Explanation.- For the purposes of this Chapter generally, the term "Metropolitan Area" and "Panchayat" shall have the meanings respectively assigned to them in Article 243P of the Constitution of India.