Section 35(2) in The West Bengal Panchayat Act, 1973
(2)[ The Secretary shall be responsible for maintenance and upkeep of the records of the office of the Gram Panchayat and shall discharge such duties as may be prescribed.] [[Sub-Section (2) substituted by W.B. Act 15 of 1997, which was earlier as under:-'(2) The Secretary shall be in charge of the office of the Gram Panchayat and shall discharge such duties as may be prescribed.'.]]
