Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(2) in Chhattisgarh Public Distribution System (Control) Order, 2004 (2)The responsibly of Fair Price Shopkeeper to make available the whole allotment of essential commodities after taking delivery within the first week of the month.
