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[Cites 0, Cited by 0] [Section 118] [Entire Act]

NCT Delhi - Subsection

Section 118(8) in Delhi Motor Vehicles Rules, 1993

(8)Inspection of the Vehicle. - the Claims Tribunal may, if it thinks fit, require the motor vehicle involved in the accident to be produced by the owner for inspection at a particular time and place to be mentioned by it, if necessary, in consultation with the owner.