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State of Odisha - Section

Section 23 in The Orissa Excise (Methyl Alcohol) Rules, 1976

23. Restrictions on import.

- Import of methyl alcohol into Orissa in any quantity whatever by any person for any purpose is prohibited:Provided that the Commissioner may permit in writing the import of methyl alcohol and specify the quantity to be imported by any scientific or industrial laboratory authorised by the Government for purposes of research in such laboratory.