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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6)(d) in THE COMMISSION FOR AIR QUALITY MANAGEMENT IN NATIONAL CAPITAL REGION AND ADJOINING AREAS ACT, 2021

(d)provide an effective frame work, action plan and take appropriate steps for—
(i)tackling the problem of stubble burning;
(ii)monitoring, assessing and inspecting air polluting agents;
(iii)increasing plantation;