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State of Rajasthan - Section

Section 41 in The Rajasthan Police Act, 2007

41. Uniforms, insignia, accouterments, etc.

(1)The State Government may prescribe uniform, insignia and accouterments for police officers or as the case may be, a class of police officers.
(2)The Director General of Police may, from time to time, issue directions for wearing of uniforms and carrying of insignia and accouterments.Chapter-VI Special Provisions for Policing